Registered

Venus Anti-Hairfall
Application No
3995961 		Application Date
12-11-2018 		Class
3
Proprietor
M/S. RSPL LIMITED 		Used Since
01-04-1986 		Valid Upto
12-11-2028
Journal No
1881-0 		Journal Date
24-12-2018
Description
Non-medicated cosmetics and toiletry preparations; Non-medicated dentifrices; Perfumery, essential oils; Bleaching preparations and other substances for laundry use; cleaning, polishing, scouring and abrasive preparations and shampoo


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