Registered

VENUS
Application No
3062408 		Application Date
22-09-2015 		Class
41
Proprietor
RSPL LTD. 		Used Since
01-03-2014 		Valid Upto
22-09-2025
Journal No
1901-0 		Journal Date
13-05-2019
Description
Group discussion, computer training & coaching institute, providing education, tuition and training, conducting, conferences, seminars, workshops, education information, education services, education exhibitions, event management, entertainment, live performance and personality development


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