Opposed

VEGAS (LABEL)
Application No
2583667 		Application Date
22-08-2013 		Class
9
Proprietor
PRATHAM INFRATECH PVT LTD 		Used Since
--- 		Valid Upto
---
Journal No
1894-0 		Journal Date
25-03-2019
Description
SCIENTIFIC NAUTICAL SURVEYING ELECTRIC PHOTOGRAPHIC CINEMATOGRAPHIC OPTICAL, WEIGHING, MEASURING AND SIGNALING CHECKING, LIFE SAVING AND TEACHING APPARATUS AND INSTRUMENTS, APPARATUS FOR RECORDING TRANSMISSION OR REPRODUCTION OF SOUND OR IMAGES COMPUTER, COMPUTER PARTS, CALCULATING MACHINES, DATA PROCESSING EQUIVALENTS SWITCHES AND SWITCHGEAR


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