Opposed

VEGAS (LABEL)
Application No
2583664 		Application Date
22-08-2013 		Class
6
Proprietor
PRATHAM INFRATECH PVT LTD 		Used Since
--- 		Valid Upto
---
Journal No
1894-0 		Journal Date
25-03-2019
Description
COMMON METALS AND THEIR ALLOYS, GOODS OF COMMON METAL NOT INCLUDED IN OTHER CLASSES, NUTS AND BOLTS, CHAINS OF METALS, COTTER PINS, KEYS, KEY CHAINS, LOCKS OF ALL KINDS, BRACELETS OF METALS PAD LOCKS, CHAINS OF METAL, DOOR FITTINGS OF METAL , IRON WORK FOR METALS GODS INCLUDED IN CLASS 6


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