Opposed

VEGAS (LABEL)
Application No
2583663 		Application Date
22-08-2013 		Class
5
Proprietor
PRATHAM INFRATECH PVT LTD 		Used Since
--- 		Valid Upto
---
Journal No
1894-0 		Journal Date
25-03-2019
Description
PHARMACEUTICALS, VETERINARY AND SANITARY PREPARATIONS, MEDICATED COSMETICS, INFANTS AND INVALID FOOD, PLASTERS, MATERIAL FOR BANDAGING, DRESSINGS, MATERIAL FOR STOPPING TEETH, DENTAL WAX. DISINFECTANTS, PREPARATIONS FOR KILLING WEEDS AND DESTROYING VERMONS. COTTON, CORN REMEDIES, GAUZE FOR MEDICAL PURPOSES, SOLUTION FOR CONTACT LENSES, SANITARY TOWELS.


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