Registered

VEGAS (LABEL)
Application No
2583675 		Application Date
22-08-2013 		Class
17
Proprietor
PRATHAM INFRATECH PVT LTD 		Used Since
--- 		Valid Upto
22-08-2023
Journal No
1839-0 		Journal Date
05-03-2018
Description
RUBBER, GUTTA PERCHA, GUM, ASBESTOS. MICA AND GOODS MADE FROM THESE MATERIALS AND NOT INCLUDED IN OTHER CLASSES, PLASTIC IN EXTRUDED FORM FOR USE IN MANUFACTURE PACKING, STOPPING AND INSULATING MATERIAL, FLEXIBLE PIPES NOT OF METAL INCLUDED IN CLASS 17


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