Opposed

VEGAS (LABEL)
Application No
2583674 		Application Date
22-08-2013 		Class
16
Proprietor
PRATHAM INFRATECH PVT LTD 		Used Since
--- 		Valid Upto
---
Journal No
1881-0 		Journal Date
24-12-2018
Description
PAPER, CARDBOARD AND GOODS MADE FROM THESE MATERIALS. PRINTED MATTER, BOOK- BINDING MATERIAL, PHOTOGRAPHS STATIONERY ADHESIVES FOR STATIONERY OR HOUSEHOLD PURPOSES, ARTISTS MATERIALS, PAINT BRUSHES TYPEWRITERS AND OFFICE REQUISITES (EXCEPT FURNITURE), INSTRUCTIONAL AND TEACHING MATERIAL (EXCEPT APPARATUS) PLASTIC MATERIALS FOR PACKAGING (NOT INCLUDED IN OTHER CLASSES), PRINTERS TYPE, PRINTING BLOCKS. INCLUDED IN CLASSES 16


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