Registered

VEGAS (LABEL)
Application No
2583659 		Application Date
22-08-2013 		Class
1
Proprietor
PRATHAM INFRATECH PVT LTD 		Used Since
--- 		Valid Upto
22-08-2023
Journal No
1894-0 		Journal Date
25-03-2019
Description
CLARIFYING AGENT, CHEMICAL USED IN INDUSTRY, SCIENCE, PHOTOGRAPHY, AGRICULTURE AND FORESTRY, UNPROCESSED ARTIFICIAL RESINS, UNPROCESSED PLASTICS, MANURE FIRE EXTINGUISHING COMPOSITIONS, TEMPERING AND SOLDERING PREPARATIONS, CHEMICAL SUBSTANCES FOR PRESERVING FOODSTUFFS, TANNING SUBSTANCES, ADHESIVE USED IN INDUSTRY. ANTI OXIDANTS CHEMICALS AND OTHER CHEMICALS INCLUDED IN CLASS 1


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