Registered

TRYNOX ( LABEL)
Application No
1451166 		Application Date
12-05-2006 		Class
6
Proprietor
TATA STEEL PROCESSING AND DISTRIBUTION LIMITED 		Used Since
--- 		Valid Upto
12-05-2026
Journal No
1372-0 		Journal Date
16-07-2007
Description
TYPES OF M.S. SHEET, IRON, FERROUS AND NON FERROUS METALS, COMMON METALS AND THEIR ALLOYS; IRON AND STEEL, METAL BUILDING MATERIALS; TRANSPORTABLE BUILDINGS OF METAL; MATERIALS OF METAL FOR RAILWAY TRACKS, NON MATERIALS; TRANSPORTABLE BUILDING OF METAL; MATERIALS OF METAL FOR RAILWAY TRACKS, NON ELECTRIC CABLES AND WIRE AND COMMON METAL; IRONMONGERY, SMALL ITEMS OF METAL HARDWARE; PIPES AND TUBES OF METAL; SAFES; GOODS OF COMMON METAL; ORES.


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