Registered

The Shop (Logo-Composite Mark)
Application No
2186964 		Application Date
06-08-2011 		Class
35
Proprietor
JAIPRAKASH ASSOCIATES LIMITED 		Used Since
--- 		Valid Upto
06-08-2021
Journal No
1620-0 		Journal Date
23-12-2013
Description
Business management and administration, office functions, demonstration, display and sale of goods through retail stores and departmental stores, exhibitions and trade fairs for commercial or advertising purposes, being services included in Class-35.


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