Registered

THE PADDOCK CLUB CONDOMINIUM
Application No
2493424 		Application Date
11-03-2013 		Class
36
Proprietor
PYRAMID TOWNSHIPS PVT. LTD 		Used Since
01-04-2010 		Valid Upto
11-03-2023
Journal No
1756-0 		Journal Date
01-08-2016
Description
INSURANCE SERVICES, FINANCIAL AND MONETARY AFFAIRS, REAL ESTATE AFFAIRS, ACQUISITION AND PROVISION OF LAND FOR RESIDENTIAL, COMMERCIAL, INDUSTRIAL AND OTHER PURPOSES, LAND SALE, LAND MANAGEMENT AND ADMINISTRATION, REAL ESTATE INVESTMENT ADVICE AND SERVICES.


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