Registered

THE LAGUNA (LOGO)
Application No
1966487 		Application Date
17-05-2010 		Class
41
Proprietor
JAIPRAKASH ASSOCIATES LTD. 		Used Since
01-07-2009 		Valid Upto
17-05-2020
Journal No
1501-0 		Journal Date
12-09-2011
Description
EDUCATION, PROVIDING OF TRAINING, ENTERTAINMENT, SPORTING & CULTURAL ACTIVITIES ALL IN CLASS 41.


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