Abandoned THE CHURCHILL |
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Application No 2186955 |
Application Date 06-08-2011 |
Class 43 |
Proprietor JAIPRAKASH ASSOCIATES LIMITED |
Used Since --- |
Valid Upto --- |
Journal No - |
Journal Date --- |
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Description Services for providing food and drink including in restaurants, cafes, cafeterias, banquets, bars and lounges; temporary accommodation, being services included in Class-43. |
Some PAST Judgements / Case Laws containing "THE CHURCHILL" |
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