Registered

Tamaya
Application No
1657062 		Application Date
22-02-2008 		Class
3
Proprietor
JAIPRAKASH ASSOCIATES LIMITED 		Used Since
01-02-2008 		Valid Upto
22-02-2028
Journal No
1611-0 		Journal Date
21-10-2013
Description
PERFUMES AND PERFUMERY; COSMETICS, HAIR DYES, HAIR SPRAY, HAIR LOTIONS, SKIN CARE, BEAUTY MASKS AND ADHESIVES FOR COSMETIC PURPOSES, ABRASIVE PAPER AND CLOTH, MAKE-UP AND BEAUTY PREPARATIONS; SHAMPOO, SOAPS, SHAVING PREPARATIONS, AFTER SHAVE LOTIONS, COLOGNE, ANTIPERSPIRANTS, DEODORANTS FOR PERSONAL USE, TALCUM POWDER AND OTHER TOILETRY PREPARATIONS.


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