Registered SUNDANCE WITH THE SUN. [DEVICE] |
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Application No 1303128 |
Application Date 17-08-2004 |
Class 21 |
Proprietor JAIPRAKASH ASSOCIATES LIMITED |
Used Since 31-12-2000 |
Valid Upto 17-08-2024 |
Journal No 1328-4 |
Journal Date 28-02-2005 |
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Description HOUSEHOLD OR KITCHEN UTENSILS AND CONTAINERS, BRUCHES, GLASSWARE, CROCKERIES, PORCELAIN AND EARTHENWARE INCLUDED IN CLASS 21. |
Some PAST Judgements / Case Laws containing "SUNDANCE WITH THE SUN. [DEVICE]" |
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