Registered

SUBTLE FIX
Application No
4047707 		Application Date
05-01-2019 		Class
3
Proprietor
SCENTIALS BEAUTYCARE AND WELLNESS PRIVATE LIMITED. 		Used Since
--- 		Valid Upto
05-01-2029
Journal No
1888-0 		Journal Date
11-02-2019
Description
Cosmetics, perfumery, essential oils, hair oils, hair lotions, soaps, conditioners, talcum powder & beauty cosmetics cream, tooth whitening pastes, shampoos, body wash, face wash, shaving cream, creams; gels; lotions; bleaching preparations and other substances for laundry use; cleaning, polishing, scouring and abrasive preparations, non-medicated cosmetics and toiletry preparations; non-medicated dentifrices; non-medicated cosmetics, non-medicated hair lotions, deodorants for human beings or for animals, room fragrancing preparations; sanitary preparations being toiletries being goods included in class 03.


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