Registered

Sports365
Application No
2547095 		Application Date
11-06-2013 		Class
35
Proprietor
LIVE SPORTS365 PRIVATE LIMITED 		Used Since
16-11-2011 		Valid Upto
11-06-2023
Journal No
1839-0 		Journal Date
05-03-2018
Description
ONLINE MARKETING, ADVERTISING, SALE, TRADE, BUSINESS ADMINISTRATION & MANAGEMENT ACTIVITIES THROUGH VARIOUS MEDIA INCLUDING ONLINE MEDIA, INTERNET WEBSITE, TELE-COMMUNICATIONS, MAIL ORDER, DISTRIBUTION OF ADVERTISING MATERIALS, WHOLESALE AND RETAIL OUTLETS SERVICES, IMPORT AND EXPORT SERVICES OF SPORTS AND FITNESS EQUIPMENT & ACCESSORIES, APPAREL, FOOTWEAR, SPORTS NUTRITION, BOOKS.


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