Refused

SOUTH INDIAN MOVIE AWARDS
Application No
1876971 		Application Date
27-10-2009 		Class
41
Proprietor
GLOBOSPORT INDIA PRIVATE LIMITED 		Used Since
--- 		Valid Upto
---
Journal No
- 		Journal Date
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Description
ENTERTAINMENT,ARRANGING AN EXHIBITION OR SIMILAR EVENT FOR ENTERTAINMENT PURPOSE, PROVISION OF INFORMATION RELATING TO SOUTH INDIAN CINEMA, LIVE ENTERTAINMENT, LIVE ENTETAINMENT PRODUCTION SERVICES EVENT MANAGEMENT SERVICES, ARRANGING OF AWARD CEREMONIES AND OTHER ALLIED SERVICES


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