Advertised bef acc SOMANY IMPRESA |
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Application No 4285489 |
Application Date 06-09-2019 |
Class 35 |
Proprietor HSIL LIMITED |
Used Since --- |
Valid Upto --- |
Journal No 1939-0 |
Journal Date 03-02-2020 |
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Description Services related to showroom of wholesale and retail outlets for sale of bathroom, sanitary and plumbing items, electric and non electric kitchen appliances, tiles, furniture for domestic and commercial use, import and export services included in class 35. |
Some PAST Judgements / Case Laws containing "SOMANY IMPRESA" |
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