Registered

SOKA
Application No
4288224 		Application Date
09-09-2019 		Class
1
Proprietor
RSPL LIMITED 		Used Since
--- 		Valid Upto
09-09-2029
Journal No
1926-0 		Journal Date
04-11-2019
Description
Soda ash, bicarbonate of soda for chemical purpose, bichromate of soda, calcined soda, caustic soda for industrial area, hypochlorite of soda, perborate of soda, soda lye.


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