Registered

SKIPPER Magik fit
Application No
2371935 		Application Date
30-07-2012 		Class
6
Proprietor
SKIPPER LIMITED 		Used Since
01-07-2012 		Valid Upto
30-07-2022
Journal No
1725-0 		Journal Date
28-12-2015
Description
GI PIPES, STEEL PIPES, BLACK PIPES, TUBULAR POLES & FITTINGS, STEEL TUBULAR POLES, STEEL TUBULAR STRUCTURES, STEEL TUBULAR SCAFFOLDINGS, TELECOM & TRANSMISSION TOWERS, HIGH MAST POLES, MATALLIC PIPES & ANGLES, CHANNELS & JOISTS.


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