Registered

SKIPPER
Application No
3002782 		Application Date
04-07-2015 		Class
11
Proprietor
SKIPPER LIMITED 		Used Since
05-03-1981 		Valid Upto
04-07-2025
Journal No
1868-0 		Journal Date
24-09-2018
Description
ALL KINDS OF PLUMBING FIXTURES, VALVES , BIBCOCKS , COCKS , SPOUTS , MANUALLY-OPERATED PLUMBING VALVES, PLUMBING FITTINGS, NAMELY, COUPLERS, AERATORS FOR FAUCETS , VACUUM RELEASE SAFETY VALVE FOR FLOW SHUTOFF IN POOLS AND SPAS, SPIGOTS FOR PIPES, FAUCETS FOR PIPES, IRRIGATION HOSES, DRIP IRRIGATION EMITTERS, IRRIGATION SOLUTION WARMERS, DRIP IRRIGATION SYSTEMS, IRRIGATION SPRAY NOZZLES, AGRICULTURAL IRRIGATION UNITS, SPRINKLER SYSTEMS FOR IRRIGATION, IRRIGATION APPARATUS FOR AGRICULTURAL & HORTICULTURAL PURPOSES


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