Registered

SERVICED BY AGS
Application No
1871334 		Application Date
08-10-2009 		Class
6
Proprietor
AGS TRANSACT TECHNOLOGIES LIMITED 		Used Since
22-09-2008 		Valid Upto
08-10-2029
Journal No
1563-0 		Journal Date
19-11-2012
Description
[CLASS:6] METAL,BUILDINGS (TRANSPORTABLE OF METAL,BUILDING (FRAME WORK OF METAL),BUILDING (REINFORCING MATERIAL OF METAL); SHEETS OF METAL,AND POWDER COARTED METAL SHEETS;


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