Registered

RUCHI SAVERA
Application No
1608208 		Application Date
04-10-2007 		Class
38
Proprietor
RUCHI INFRASTRUCTURE LIMITED 		Used Since
--- 		Valid Upto
04-10-2027
Journal No
1399-0 		Journal Date
01-09-2008
Description
TELECOMMUNICATION, COMMUNICATION, BY COMPUTER TERMINALS, TELECONFERENCING, CELLULAR TELEPHONE SERVICES, PROVIDING TELECOMMUNICATION AND USER ACCESS TO A GLOBAL COMPUTER NETWORK AND SERVICES, OPTIC FIBER NETWORK RADIO AND TELEVISION BROADCASTING CABLE TELEVISION BROADCASTING, TELEGRAM SERVICES ELECTRONIC AND FACSIMILE TRANSMISSION, NEWS AGENCIES TRANSMISSION OF MESSAGES AND IMAGES, SATELLITE TRANSMISSION, WIRE SERVICE ALL BEING SERVICES INCLUDED IN CLASS 35.


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