Registered

RUCHI SAVERA
Application No
1608207 		Application Date
04-10-2007 		Class
37
Proprietor
RUCHI INFRASTRUCTURE LIMITED 		Used Since
--- 		Valid Upto
04-10-2027
Journal No
1400-0 		Journal Date
16-09-2008
Description
BUILDING CONSTRUCTION, BUILDING CONSTRUCTION SUPERVISION AND REPAIR, INSTALLATION SERVICE, INSTALLATION AND REPAIR OF ELECTRIC AND ELECTRONIC APPLIANCES, KITCHEN EQUIPMENT, ELEVATORS, FIRE FIGHTING AND FIRE ALARM APPLIANCES, FACTORY CONSTRUCTION, FURNITURE MAINTENANCE, ROAD PAVING, PROVIDING INFORMATION AND CONSULTANCY SERVICES RELATING TO THE AFORESAID SERVICES, RENTAL OF CONSTRUCTION EQUIPMENT, GARAGE, REBUILDING AND MAINTENANCE AUTOMOBILES, PAINTING, POLISHING AND BODY REPAIR OF AUTOMOBILES, AUTO WASHING AND SERVICES STATION, ALL BEING SERVICES INCLUDED IN CLASS 37.


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