Registered

RUCHI SAVERA
Application No
1608206 		Application Date
04-10-2007 		Class
36
Proprietor
RUCHI INFRASTRUCTURE LIMITED 		Used Since
--- 		Valid Upto
04-10-2027
Journal No
1399-0 		Journal Date
01-09-2008
Description
BANKING, FINANCIAL AND MONETARY AFFAIRS, ISSUANCE OF CREDIT CARDS AND SERVICES RELATED THERETO, AUTOMATED TELLER MACHINE SERVICES, ELECTRONIC FUND TRANSFER, DEBT TRANSFER, DEBT COLLECTION AGENCIES, DEPOSITS OF VALUABLES, INSURANCE CONSULTANCY, INSURANCE AND BAKING EVALUATION, FISCAL ASSESSMENTS, MUTUAL FUNDS, SECURITIES BROKERAGE, CAPITAL INVESTMENT, HIRE-PURCHASE AND LEASE PURCHASE FINANCING MORTGAGE BANKING, REAL ESTATE AFFAIRS, FUND MANAGEMENT, FINANCIAL TRUST OPERATIONS, FINANCIAL CONSULTANCY.


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