Registered

RUCHI AASRA
Application No
1608213 		Application Date
04-10-2007 		Class
42
Proprietor
RUCHI INFRASTRUCTURE LIMITED 		Used Since
--- 		Valid Upto
04-10-2027
Journal No
1428-0 		Journal Date
16-11-2009
Description
SOCIAL AND COMMUNITY SERVICES; CHARITABLE SERVICES; RESEARCH & DEVELOPMENT OF NEW PRODUCTS, TECHNOLOGY & METHODS OF OPERATIONS IN THE FIELD OF AGRICULTURE, TELECOMMUNICATION, HOSPITALITY, BIOTECHNOLOGY AND PROVIDING INFORMATION THEREOF; CREATION, HOSTING & MAINTENANCE OF WEBSITES, DESIGN & DEVELOPMENT OF COMPUTER SOFTWARE; BIOLOGICAL, BOTANICAL, HORTICULTURE & FORESTRY RESEARCH AND SERVICES; MANICURING; HYGIENIC & BEAUTY CARE FOR HUMAN BEINGS; HOTELS & RESTAURANTS; SOCIAL CLUBS.


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