Registered RUCHI AASRA |
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Application No 1608200 |
Application Date 04-10-2007 |
Class 40 |
Proprietor RUCHI INFRASTRUCTURE LIMITED |
Used Since --- |
Valid Upto 04-10-2027 |
Journal No 1400-0 |
Journal Date 16-09-2008 |
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Description TREATMENT OF MATERIALS; HANDCRAFTING; EMBROIDERY; CLOTH CUTTING, DYEING, EDGING & TREATING, DRESSMAKING; COLOUR SEPARATION SERVICES; COPPERSMITH; CUSTOM ASSEMBLING OF MATERIALS; CUSTOM FASHIONING OF FUR; ELECTROPLATING; EMBROIDERY, ENGRAVING, FRAMING OF WORKS OF ART, LEATHER WORKING, WOOD WORKING; GRINDING, LASER SCRIBING; METAL CASTING & PLATING, TAMPERING; SADDLERY WORKING, SHOE STAINING; FOOD & DRINK PRESERVATION; PROCESSING OF OIL. |
Some PAST Judgements / Case Laws containing "RUCHI AASRA" |
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