Registered

RUCHI AASRA
Application No
1608198 		Application Date
04-10-2007 		Class
38
Proprietor
RUCHI INFRASTRUCTURE LIMITED 		Used Since
--- 		Valid Upto
04-10-2027
Journal No
1400-0 		Journal Date
16-09-2008
Description
TELECOMMUNICATIONS, COMMUNICATION BY COMPUTER TERMINALS, TELECONFERENCING; CELLULAR TELEPHONE SERVICES; PROVIDING TELECOMMUNICATIONS AND USER ACCESS TO A GLOBAL COMPUTER NETWORK AND SERVICES; OPTIC FIBER NETWORKS; RADIO AND TELEVISION BROADCASTING, CABLE TELEVISION BROADCASTING; TELEGRAM SERVICES; ELECTRONIC AND FACSIMILE TRANSMISSION; NEWS AGENCIES; TRANSMISSION OF MESSAGES AND IMAGES; SATELLITE TRANSMISSION; WIRE SERVICE, ALL BEING SERVICES INCLUDED IN CLASS 38.


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