Registered

RUCHI AASRA
Application No
1608196 		Application Date
04-10-2007 		Class
36
Proprietor
RUCHI INFRASTRUCTURE LIMITED 		Used Since
--- 		Valid Upto
04-10-2027
Journal No
1400-0 		Journal Date
16-09-2008
Description
BANKING FINANCIAL AND MONETARY AFFAIRS, ISSUANCE OF CREDIT CARDS AND SERVICES RELATED THERETO, AUTOMATED TELLER MACHINES SERVICES, ELECTRONIC FUND TRANSFER, DEBT COLLECTION AGENCIES, DEPOSITS OF VALUABLES; INSURANCE, INSURANCE CONSULTANCY; INSURANCE AND BANKING EVALUATION, FISCAL ASSESSMENTS; MUTUAL FUNDS, SECURITIES BROKERAGE, CAPITAL INVESTMENT; HIRE-PURCHASE AND LEASE PURCHASE FINANCING, MORTGAGE BANKING; REAL ESTATE AFFAIRS; FUND MANAGEMENT; FINANCIAL TRUST OPERATIONS; FINANCIAL CONSULTANCY.


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