Registered RUCHI AASRA |
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Application No 1608195 |
Application Date 04-10-2007 |
Class 35 |
Proprietor RUCHI INFRASTRUCTURE LIMITED |
Used Since --- |
Valid Upto 04-10-2027 |
Journal No 1444-0 |
Journal Date 16-07-2010 |
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Description WHOLESALE DISTRIBUTORSHIP & ORDERING SERVICES; RETAIL VARIETY STORES AND SUPPLY; MULTI COMMODITY PROCUREMENT; BUSINESS INTERMEDIARY & ADVISORY SERVICES IN THE FIELD OF PLANTATION, CULTIVATION, MANUFACTURE, DISTRIBUTION AND MERCHANDISING OF CROPS & COMMODITIES. OPERATION OF SUPPLY CHAINS; ADVERTISING; PROMOTION OF GOODS & SERVICES; COMPILATION, MAINTENANCE & UPDATION OF INFORMATION & PROVIDING THE SAME TO THE CUSTOMERS; PROVIDING INFORMATION FOR BUSINESS, COMMERCIAL & INDUSTRIAL PURPOSES; WHOLESALE & RETAIL DEALERSHIP & ORDERING SERVICES FEATURING AUTOMOBILES & FUELS. |
Some PAST Judgements / Case Laws containing "RUCHI AASRA" |
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