Registered RED CHIEF, WOMEN (DEVICE) |
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Application No 920689 |
Application Date 26-04-2000 |
Class 22 |
Proprietor LEAYAN GLOBAL PRIVATE LIMITED |
Used Since --- |
Valid Upto 26-04-2030 |
Journal No 1298-2 |
Journal Date 04-07-2003 |
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Description ROPES, STRING, NETS, TENTS, AWNINGS, TARPAULINS, SAILS, SACKS AND BAGS (NOT INCLUDED IN OTHER CLASSES), PADDING AND STUFFING MATERIALS (EXCEPT OF RUBBER OF PLASTICS), RAW FIBROUS TEXTILE MATERIALS INCLUDED IN CLASS 22. |
Some PAST Judgements / Case Laws containing "RED CHIEF, WOMEN (DEVICE)" |
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