Removed

RED CHIEF WINDOWS
Application No
1092853 		Application Date
08-04-2002 		Class
25
Proprietor
LEAYAN GLOBAL PRIVATE LIMITED 		Used Since
01-04-1998 		Valid Upto
08-04-2012
Journal No
1324-1 		Journal Date
13-12-2004
Description
FOOTWEARS, BOOTS, SHOES, SLIPPERS, PREADYMADE GARMENTS, HOSIETY GOODS, KNITWEARS AND UNDERGARAMENTS.


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