Registered

RED CHIEF SOES (LABEL)
Application No
1207642 		Application Date
19-06-2003 		Class
11
Proprietor
LEAYAN GLOBAL PRIVATE LIMITED 		Used Since
--- 		Valid Upto
19-06-2023
Journal No
1370-0 		Journal Date
16-06-2007
Description
WATER PURIFIER, HEATING, LIGHTING, COOLING AND COOKING APPLIANCES, APPARATUS AND INSTALLATIONS, AIR PURIFIERS, GEYSERS, ROOM HEATERS, TOASTER, HOT PLATE FOR COOKING, GAS LIGHTERS, AND FLUORESCENT, ELECTRIC TANDOOR, ELECTRIC WATER FILTERS, ELECTRIC PRESSURE COOKERS, ELECTRIC OVEN BULBS, LAMPS OF ALL KINDS AND OTHER ELECTRONIC FITTINGS AND APPARATUS GAS (IGNITION), LIGHTER, LAMPS, ELECTRIC, STOVES AND OTHER APPARATUS AND INSTALLATION FOR LIGHTING CEILING ROSES, RECHARGEABLE TORCH BATTERY AND BULBS OF ALL KINDS, FANS ELECTRICAL TABLE AND CEILING, FAN REGULATOR, ELECTRICAL HOME APPLIANCES AND TUBE LIGHTING FITTING INCLUDED IN CLASS 11.


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