Registered

RED CHIEF SHOES(LABEL)
Application No
1207659 		Application Date
19-06-2003 		Class
28
Proprietor
LEAYAN GLOBAL PRIVATE LIMITED 		Used Since
--- 		Valid Upto
19-06-2023
Journal No
9999-6 		Journal Date
25-11-2003
Description
GAMES AND PLAYING, GYMNASTICS AND SPORTING ARTICLES NOT INCLUDED IN OTHER CLASSES, DECORATIONS FOR CHRISTMAS TREE, SPORTS ARTICLES, SPORTS BAGS, PLAYTHINGS, DOLLS, EXERCISERS, MASKS, NOVELTIES SOUVENIRS, SWIMMING POOLS (SPORTS OR PLAY ARTICLES) TRAPS, DEVELOPMENTS OF COIN ACTUATED PLAYING MACHINES AND PARTS OF THESE GOODS, DATA RECORDING APPARTUS, DATA PRINTING APPARTUS, BANKNOTE AS WELL AS COINS, CHANGE MACHINES, APPARTUS FOR DELIMITTING COIN ACTUATED MACHINES, DATA CARRIERS WITH COMPUTER PROGRAMS ALL.BEING GOODS INCLUDING IN CLASS 28.


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