Registered

RED CHIEF SHOES(LABEL)
Application No
1207650 		Application Date
19-06-2003 		Class
19
Proprietor
LEAYAN GLOBAL PRIVATE LIMITED 		Used Since
--- 		Valid Upto
19-06-2023
Journal No
1330-1 		Journal Date
15-05-2005
Description
BUILDING MATERIALS, NATURAL AND ARTIFICIAL STONES, CEMENT LIME, SORTERS, PLASTER AND GRAVEL, AND RESINS USED FOR BUILDINGS CHEMICALS FOR USE IN CONCERNMENTS INCLUDED IN CLASS 19, PIPES OF EARTHENWARE OR CEMENTS, ROAD MAKING MATERIALS, ASPHALT, PITCH AND BITUMEN, PORTABLES BUILDINGS, STONE MONUMENTS, CHIMNEY POTS, INCLUDED IN CLASS 19.


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