Registered

RED CHIEF SHOES(LABEL)
Application No
1207648 		Application Date
19-06-2003 		Class
17
Proprietor
LEAYAN GLOBAL PRIVATE LIMITED 		Used Since
--- 		Valid Upto
19-06-2023
Journal No
1331-1 		Journal Date
15-06-2005
Description
RUBBER, GUTTA PARCHA, GUM, ASBESTOS, MICA AND GOODS MADE FROM THESE MATERIALS, AND NOT INCLUDED IN OTHER CLASSES, PLASTICS IN EXTRUDED FORM USE IN MANUFACTURER, PACKING STOPPING AND INSULATING MATERIALS, FLEXIBLE PIPES NOT OF METAL HOSE PIPES, PVC PIPES, INCLUDED IN CLASS 17.


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