Registered

RED CHIEF SHOES(LABEL)
Application No
1207647 		Application Date
19-06-2003 		Class
16
Proprietor
LEAYAN GLOBAL PRIVATE LIMITED 		Used Since
--- 		Valid Upto
19-06-2023
Journal No
9999-2 		Journal Date
25-09-2003
Description
COMPUTER PRINTOUTS, COMPUTER PROGRAMS, MANUALS, OPERATING INSTRUCTION, BOOKS, PUBLICATION OF ALL KINDS AND DESCRIPTION, STATIONERY INCLUDING CONTINUOUS STATIONERY FOR COMPUTER, RIBBONS AND INKS, COMPUTER REQUISITIES INCLUDED IN CLASS 16, COMPUTER CARDS, PENS, PENCILS, INSTRUCTIONAL AND TEACHING MATERIALS, CALENDARS, DIARIES, PHOTOGRAPHS, ALBUMS, ADVERTISEMENT SHEETS, CARDS OF DESCRIPTIONS, MAGAZINES, PAPER COVERS, ENVELOPS, PAMPHLETS, PICTURES, PRINTS, GRAPHIC REPRODUCTIONS, TRANSPARENCIES, WRITTEN MATTER, PAPER & PAPER ARTICLES, CARD BOARD & CARDBOARD ARTICLES, PRINTED MATTERS, NEWSPAPER & PERIODICALS, BOOKS BINDING MATERIALS, ADHESIVE, ARTISTS MATERIALS, PAINT BRUSHES, PLAYING CARDS, PRINTERS TYPE AND ELITCHES (STEREOTYPE) INCLUDED IN CLASS 16.


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