Registered

RED CHIEF SHOES (LABEL)
Application No
1207637 		Application Date
19-06-2003 		Class
6
Proprietor
LEAYAN GLOBAL PRIVATE LIMITED 		Used Since
--- 		Valid Upto
19-06-2023
Journal No
1328-5 		Journal Date
30-03-2005
Description
UNWROUGHT AND PARTLY WROUGHT COMMON METALS, ANCHORS, ANVILS, BELLS, ROLLED AND CAST BUILDING MATERIALS, RAILS AND OTHER METALLIC MATERIALS FOR RAILWAY CHAINS (EXCEPT DRIVING CHAINS FOR VEHICLES), CABLES AND WIRES (NON-ELECTRIC), LOCK SMITHS WORK, METALLIC PIPES AND TUBES, SAFE AND CASH BOXES, STEEL BALLS, HORSESHOES, BAILS AND SCREWS, OTHER GOODS IN NON PRECIOUS METAL NOT INCLUDED IN OTHER CLASSES, ORES INCLUDED IN CLASS 6.


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