Registered

RED CHIEF SHOES (LABEL)
Application No
1207661 		Application Date
19-06-2003 		Class
30
Proprietor
LEAYAN GLOBAL PRIVATE LIMITED 		Used Since
--- 		Valid Upto
19-06-2023
Journal No
1328-0 		Journal Date
07-02-2005
Description
SWEET MEAT, ICE CREAM, COFFEE, TEA, COCOA, SUGAR, RICE, TAPIOCA, SAGO, COFFEE SUBSTITUTE, FLOUR AND PREPARATION MADE FROM CEREALS, PULSES, BREAD, BISCUITS CAKES PASTRY AND CONFECTIONERY, AND NAMKINS BAKERY PRODUCTS, ICES, HONEY TREACLES YEAST BAKING POWDER, SALT MUSTARD POWDER, VINEGAR, SAUCES, SPICES, FOOD PRODUCTS FOR HUMAN CONSUMPTION, READY TO EAT FOOD PRODUCTS, CEREALS FOODS INCLUDED IN CLASS 30.


Some PAST Judgements / Case Laws containing "RED CHIEF SHOES (LABEL)"

Not loaded.
Want Ongoing Litigation, Information ?     Please contact info@LawyerServices.in

Want the same info your lawyer gets?
Auto Case Information
Get direct, automatic court updates on your cases, just the same as your lawyer / law firm gets.
Efficiently interact with your Lawyer
Login to a case management system, and have access to the same tools your lawyers do.
Online Case Management
  • Don't miss court dates!
  • Avoid unnecessary delays!
  • Save time and money!
LawyerServices MY-Lawyer
If your lawyer / law firm is not part of our system, you may send us their information at info@LawyerServices.in and we can get them onboarded.


Legal Audit
Merger / Acquisition
Want to know litigation background or want legal assessment done?
Business / Partnership
Want to analyze risk? Defaulter list checking?
Vendor On Boarding
Want to test litigation sensitivity?
Background Verification ?
For employees / colleagues / competitors, do you want to check if any legal issues?
Want Ongoing Litigation, Information ?
Please contact info@LawyerServices.in







DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.