Registered

RED CHIEF SHOES (LABEL)
Application No
1207660 		Application Date
19-06-2003 		Class
29
Proprietor
LEAYAN GLOBAL PRIVATE LIMITED 		Used Since
--- 		Valid Upto
19-06-2023
Journal No
1339-1 		Journal Date
15-02-2006
Description
DAIRY PRODUCTS, MILK BASED BEVERAGES, MILK SHAKES, POTATO CHIPS, JELLIES, JAMS PICKLES, PRESERVED DRIED AND COOKED FRUITS AND VEGETABLES, READYMADE DISHES AND FROZEN OR DEHYDRATED PRESERVES, PROTEIN PREPARATIONS FOR FOOD, MEAT, FISH POULTRY AND GAMES, MEAT EXTRACTS, EDIBLE OILS AND FATS, PRESERVES AND PICKLES ALL BEING GOODS INCLUDED IN CLASS 29, FRUITS IN POWDER FORM FRUIT PULPCONCENTRATES, CHEESE, POTATO CHIPS, SOUP EXTRACTS AND POWDER, SOUPS, VEGETABLE SOUP PREPARATIONS GOODS INCLUDED IN CLASS 29.


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