Registered

RED CHIEF SHOES (DEVICE)
Application No
1207645 		Application Date
19-06-2003 		Class
14
Proprietor
LEAYAN GLOBAL PRIVATE LIMITED 		Used Since
--- 		Valid Upto
19-06-2023
Journal No
9999-2 		Journal Date
25-09-2003
Description
HOROLOGICAL AND CHRONOLOGICAL INSTRUMENTS WATCHES, TIME PIECES, WALL CLOCKS AND PARTS THEREOF AND FITTINGS INCLUDED IN CLASS 14 WATCH STRAPS, WATCH CHAINS, BRACELETS, CASES FOR WATCHES, JEWELLERY, DIAMONDS, PRECIOUS ARTIFICIAL STONES, PRECIOUS METALS AND THEIR ALLOYS, GEMS (NATURAL AND ARTIFICIAL) PEARLS INCLUDED IN CLASS 14.


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