Registered

RED CHIEF SHOES
Application No
1207649 		Application Date
19-06-2003 		Class
18
Proprietor
LEAYAN GLOBAL PRIVATE LIMITED 		Used Since
--- 		Valid Upto
19-06-2023
Journal No
1332-1 		Journal Date
15-07-2005
Description
LEATHER AND IMITATION OF LEATHER AND ARTICLES MADE FROM THESE MATERIALS AND NOT INCLUDED IN OTHER CLASSES, SOLE, LEATHER CASES, LEATHER MATERIALS AND NOT INCLUDED IN OTHER CLASSES, LEATHER CHAINS, LEATHER POCKET ARTICLES, FOR BOOTS AND SHOES LINING LEATHER TRIMMING FOR FURNITURE, LEATHER BELTING, LEATHER SHAVING BOXES, TRAVELING BOXES, TRAVELING BAGS, UMBRELLAS, SKIN HIDES PARASOLS, SPORTS, BAGS INCLUDED IN CLASS 18.


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