Registered

RED CHIEF (LABEL)
Application No
2297391 		Application Date
12-03-2012 		Class
35
Proprietor
LEAYAN GLOBAL PVT. LTD 		Used Since
31-07-1998 		Valid Upto
12-03-2022
Journal No
1582-0 		Journal Date
01-04-2013
Description
ADVERTISING, BUSINESS INQUIRIES AND INFORMATION, COMMERCIAL INFORMATION AND ADVICE TO THE CONSUMERS, DEMONSTRATION OF GOODS, DISTRIBUTION OF SAMPLES, MARKETING, ORGANISATION OF EXHIBITION FOR COMMERCIAL OR ADVERTISING PURPOSE, OUT SOURCING SERVICES, PRESENTATION OF GOODS ON COMMUNICATION MEDIA FOR RETAIL PURPOSE, TELEMARKETING, TELEVISION COMMERCIALS AND ADVERTISING


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