Registered

RED CHIEF
Application No
1207635 		Application Date
19-06-2003 		Class
4
Proprietor
LEAYAN GLOBAL PRIVATE LIMITED 		Used Since
--- 		Valid Upto
19-06-2023
Journal No
1338-1 		Journal Date
15-01-2006
Description
OILS AND GREASES, LUBRICANTS, LIQUIDS, GASEOUS AND SOLID FUEL, DUST LAYING AND ABSORBING COMPOSITIONS, ILLUMINANTS, WAX FOR USE IN MANUFACTURE, NON-CHEMICAL ADDITIVES FOR OILS AND FUELS OIL FOR THE PRESERVATION OF MASONRY PETROLEUM JELLY FOR INDUSTRIAL PURPOSES, TALLOW, AUTOMATIC TRANSMISSIONS FLUIDS INCLUDED IN CLASS 4.


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