Registered

RANCH DEVIEC [DEVICE]
Application No
1303121 		Application Date
17-08-2004 		Class
18
Proprietor
JAIPRAKASH ASSOCIATES LIMITED 		Used Since
31-03-2000 		Valid Upto
17-08-2024
Journal No
1328-5 		Journal Date
30-03-2005
Description
LEATHER AND IMITATION OF LEATHER, GOODS MADE FROM THESE MATERIAL,TRAVELLING AND CARRY BAGS AND RANGE IN CLASS-18.


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