Registered

PURPOSEFUL AI
Application No
4010512 		Application Date
28-11-2018 		Class
35
Proprietor
INFOSYS LIMITED 		Used Since
--- 		Valid Upto
28-11-2028
Journal No
1920-0 		Journal Date
23-09-2019
Description
Business consultation services, namely, business process improvement; business consulting services in the field of knowledge-based artificial intelligence platforms, data analytics platforms, and automation platforms; business consulting services in the field of knowledge management and business process optimization.


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