Registered

PROCESS PROGRESSION MODEL
Application No
2572589 		Application Date
30-07-2013 		Class
41
Proprietor
INFOSYS LIMITED 		Used Since
29-07-2013 		Valid Upto
30-07-2023
Journal No
1756-0 		Journal Date
01-08-2016
Description
IN RESPECT OF EDUCATION AND TRAINING SERVICES, ALL RELATING TO COMPUTERS AND COMPUTER PROGRAMS; INCLUDING, PROVIDING TRAINING IN THE FIELDS OF COMPUTERS, COMPUTER SOFTWARE AND COMPUTER-RELATED TECHNOLOGY; PROVIDING ON LINE TRAINING AND TUTORIALS IN THE FIELDS OF COMPUTERS AND COMPUTER SOFTWARE; AND PROVIDING ON LINE INFORMATION ABOUT TRAINING FOR COMPUTERS AND COMPUTER SOFTWARE; CORRESPONDENCE COURSES; ORGANIZING, ARRANGING AND CONDUCTING CONFERENCES, EXHIBITIONS AND SEMINARS, ALL RELATED TO COMPUTERS, COMPUTER PROGRAMS AND COMPUTER - RELATED TECHNOLOGY; COMPUTER SERVICES, NAMELY CREATING TEXT, SOUND, GRAPHICS AND VIDEO FOR USE ON COMPUTER NETWORKS, WIRELESS NETWORKS AND GLOBAL COMMUNICATIONS NETWORKS; PUBLISHING SERVICES, PUBLICATION OF BOOKS; PROVIDING ON-LINE MAGAZINES IN A WIDE VARIETY OF FIELDS, NAMELY COMPUTERS, TECHNOLOGY AND THE INTERNET, VIA CABLE AND SATELLITE NETWORKS, WIRELESS NETWORKS, COMPUTER NETWORKS AND GLOBAL COMMUNICATION NETWORKS; CHARITABLE SERVICES; ORGANIZATION OF COMPETITIONS AND EXHIBITIONS; ORGANIZATION OF COMPETITIONS RELATING TO SCIENCE AND RESEARCH, PARTICULARLY PHYSICAL SCIENCES, MATHEMATICAL SCIENCES, LIFE SCIENCES, SOCIAL SCIENCES AND ECONOMICS; ARRANGING OF AWARD CEREMONIES TO RECOGNISE ACHIEVEMENT; ORGANIZATION OF EDUCATIONAL SEMINARS, EDUCATIONAL WORKSHOPS AND PROVISION OF EDUCATIONAL INFORMATION; ARRANGING AND ORGANIZING WORKSHOPS AND TRAINING WITHIN EDUCATIONAL AND RESEARCH INSTITUTIONS; PROVISION OF EDUCATIONAL MATERIALS FOR USE IN EDUCATIONAL WORKSHOPS; LOANING OF EDUCATIONAL MATERIALS FOR EDUCATIONAL PURPOSES; PUBLICATION OF ELECTRONIC PUBLICATIONS ON LINE [NOT DOWNLOADABLE]; PUBLICATION OF ELECTRONIC BOOKS AND JOURNALS ON LINE [NOT DOWNLOADABLE]; PROVIDING OF ELECTRONIC BOOKS, TEXTS, CATALOGUES, PERIODICALS, AUDIO-VISUAL RECORDINGS AND READINGS ON-LINE; PRODUCTION OF AUDIO-VISUAL PRESENTATIONS; FINANCIAL MANAGEMENT SERVICES RELATING TO BANKING, BANKING INSTITUTIONS AND CORPORATE FINANCES; ARRANGING AND CONDUCTING OF CONFERENCES, CONGRESSES, SEMINARS, SYMPOSIUMS AND WORKSHOPS; COACHING (TRAINING), EDUCATION INFORMATION; EDUCATION EXAMINATION; ORGANIZATION OF COMPETITIONS; ORGANIZATION OF EXHIBITIONS FOR EDUCATIONAL PURPOSES; TEACHING; VOCATIONAL GUIDANCE; VOCATIONAL RETRAINING; WRITING OF TEXTS.


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