Abandoned

POLYSTEEL
Application No
566632 		Application Date
31-01-1992 		Class
6
Proprietor
NIPPON DENRO ISPAT LIMITED 		Used Since
--- 		Valid Upto
---
Journal No
 Journal Date
---
Description
[CLASS:6] STEEL IN SHEET, STRIP, ROD, BAR AND BILLET FORM; ALLOYS OF STEEL, BUILDING MATERIALS OF METALS, ROLLED AND CAST BUILDING MATERIALS; ALLOYS OF NON-PRECIOUS METAL; BRIDGE PARTS OF METAL; METALLIC CASTINGS, ALL BEING GOODS INCLUDED IN CLASS 6.


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