Objected

PICCADILY WITH DEVICE
Application No
3487793 		Application Date
20-02-2017 		Class
43
Proprietor
PICCADILY AGRO INDUSTRIES LTD. 		Used Since
01-04-1967 		Valid Upto
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Journal No
- 		Journal Date
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Description
Providing Food and Drink, Temporary Accommodation, Food Outlets, Cafes, Cafeterias, Snack Bars, Hotels, Dhaba, Motels, Resorts, Restaurants, Self Service Restaurants, Fast Food Restaurants, Canteens, Banquet Hall, Coffee Shops, Ice Cream Parlours and Catering Services included in class 43.


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